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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition
Attorney(S)
Judges
Acts
  • Section 125 Cr.P.C.
  • Section 397 r/w 401 of the Cr.P.C, 1973.
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition
Attorney(S)
Judges
Acts
  • Section 125 Cr.P.C.
  • Section 397 r/w 401 of the Cr.P.C, 1973.

    JYOTI@BABY v. RAJESH

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    Comments

    JYOTI@BABY v. RAJESH
    (Aug 4, 2023)