Text Highlighter

Bookmark

PDF

Share

Report a problem
AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

NA

Acts
  • SECTION 31 REAL ESTATE REGULATION AND DEVELOPMENT ACT 2016
  • Participation Act 1955;
  • Section 31 of the Real Estate (Regulation and Development) Act 2016, (hereinafter called as the Act), read with Rule 36 of the Punjab State Real Estate (Regulation and Development) Rules 2017, (hereinafter
Are you a practicing lawyer?
Enhance your digital presence and reach by creating a Casemine profile.
Upload pleading to use the new AI search
Click here to upload
Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

NA

Acts
  • SECTION 31 REAL ESTATE REGULATION AND DEVELOPMENT ACT 2016
  • Participation Act 1955;
  • Section 31 of the Real Estate (Regulation and Development) Act 2016, (hereinafter called as the Act), read with Rule 36 of the Punjab State Real Estate (Regulation and Development) Rules 2017, (hereinafter
See more information ...
Smart Summary

    Mrs. Anuradha Sipehiya and Mr. Kulbir Sipehiya v. M/s. Citi Centre Developers

    Use AI to get other relevant cases.
    Try AI Pro free for 7 days Upgrade to AI Pro

    Comments

    Mrs. Anuradha Sipehiya and Mr. Kulbir Sipehiya v. M/s. Citi Centre Developers
    (Mar 12, 2021)