Citation Codes Equivalent Citations citation codes Case Number GCNo14622019URTR Disposition allowed Acts SECTION 31 REAL ESTATE REGULATION AND DEVELOPMENT ACT 2016 SECTION 3 REAL ESTATE REGULATION AND DEVELOPMENT ACT 2016 SECTION 18 REAL ESTATE REGULATION AND DEVELOPMENT ACT 2016 Development) Act, 2016 (hereinafter referred to as the Act) See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Satwant Boparai W/o Sh. Swaran Singh Boparai v. Omaxe Chandigarh Extension Developers Pvt. Ltd