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Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

NA

Acts
  • SECTION 31 REAL ESTATE REGULATION AND DEVELOPMENT ACT 2016
  • Participation Act 1955;
  • Section 31 of the Real Estate (Regulation and Development) Act 2016, (hereinafter called as the Act), read with Rule 36 of the Punjab State Real Estate (Regulation and Development) Rules 2017, (hereinafter
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

NA

Acts
  • SECTION 31 REAL ESTATE REGULATION AND DEVELOPMENT ACT 2016
  • Participation Act 1955;
  • Section 31 of the Real Estate (Regulation and Development) Act 2016, (hereinafter called as the Act), read with Rule 36 of the Punjab State Real Estate (Regulation and Development) Rules 2017, (hereinafter
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    MUKESH SHARMA v. Citi Center Developers

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    Comments

    MUKESH SHARMA v. Citi Center Developers
    (Jul 14, 2021)