Munish Marya v. Sukhm Infrastructure Pvt. Ltd, through its director Sh. Tejinder Singh Bhatia | RERA | Judgment | Law | CaseMine

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Citation Codes

Equivalent Citations

citation codes

Case Number

GCNo18042020

Disposition

dismissed

Acts

SECTION 31 REAL ESTATE REGULATION AND DEVELOPMENT ACT 2016

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Cites

Munish Marya v. Sukhm Infrastructure Pvt. Ltd, through its director Sh. Tejinder Singh Bhatia

RERA
Jul 28, 2021

Citation Codes

Equivalent Citations

citation codes

Case Number

GCNo18042020

Disposition

dismissed

Acts

SECTION 31 REAL ESTATE REGULATION AND DEVELOPMENT ACT 2016

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Munish Marya v. Sukhm Infrastructure Pvt. Ltd, through its director Sh. Tejinder Singh Bhatia

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