Terinderjit kaur and... v. Sukhm Infrastructure... | RERA | Judgment | Law | CaseMine

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Citation Codes

Equivalent Citations

citation codes

Case Number

GCNo17982020TR

Disposition

dismissed

Acts

SECTION 31 REAL ESTATE REGULATION AND DEVELOPMENT ACT 2016

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Cites

Terinderjit kaur and... v. Sukhm Infrastructure...

RERA
Jul 28, 2021

Citation Codes

Equivalent Citations

citation codes

Case Number

GCNo17982020TR

Disposition

dismissed

Acts

SECTION 31 REAL ESTATE REGULATION AND DEVELOPMENT ACT 2016

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Smart Summary

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Terinderjit kaur and Harsimran Kaur v. Sukhm Infrastructure Pvt. Ltd, through its director Sh. Tejinder Singh Bhatia

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