Umesh Rakhra v. Sukhm Infrastructure Pvt. Ltd, through its director Sh. Tejinder Singh Bhatia | RERA | Judgment | Law | CaseMine

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Citation Codes

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citation codes

Case Number

GCNo17632020TR

Disposition

dismissed

Acts

SECTION 31 REAL ESTATE REGULATION AND DEVELOPMENT ACT 2016

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Cites

Umesh Rakhra v. Sukhm Infrastructure Pvt. Ltd, through its director Sh. Tejinder Singh Bhatia

RERA
Jul 28, 2021

Citation Codes

Equivalent Citations

citation codes

Case Number

GCNo17632020TR

Disposition

dismissed

Acts

SECTION 31 REAL ESTATE REGULATION AND DEVELOPMENT ACT 2016

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Umesh Rakhra v. Sukhm Infrastructure Pvt. Ltd, through its director Sh. Tejinder Singh Bhatia

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