Sandeep Jassal and P... v. Sukhm Infrastructure... | RERA | Judgment | Law | CaseMine

Text Highlighter

Bookmark

PDF

Share

Report a problem

AMICUS AI

Citation Codes

Equivalent Citations

citation codes

Case Number

GCNo17552020TR

Disposition

dismissed

Acts

SECTION 31 REAL ESTATE REGULATION AND DEVELOPMENT ACT 2016

Are you a practicing lawyer?

Enhance your digital presence and reach by creating a Casemine profile.

Upload pleading to use the new AI search

Click here to upload

Cites

Sandeep Jassal and P... v. Sukhm Infrastructure...

RERA
Jul 28, 2021

Citation Codes

Equivalent Citations

citation codes

Case Number

GCNo17552020TR

Disposition

dismissed

Acts

SECTION 31 REAL ESTATE REGULATION AND DEVELOPMENT ACT 2016

See more information ...

Smart Summary

Please sign up to generate summary.

Sandeep Jassal and Pallave Jassal v. Sukhm Infrastructure Pvt. Ltd, through its director Sh. Tejinder Singh Bhatia

Use AI to get other relevant cases.

Try AI Pro free for 7 days Upgrade to AI Pro

Comments