Citation Codes Equivalent Citations citation codes Case Number AdCNo17892020TR-AUTH01622020 Disposition allowed Acts SECTION 31 REAL ESTATE REGULATION AND DEVELOPMENT ACT 2016 Section 31 of the Real Estate (Regulation and Development) Act 2016, (hereinafter called as the Act), read with Rule 36 of the Punjab State Real Estate (Regulation and Development) Rules 2017, (hereinafter See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Jaswinder Singh v. M/S OMAXE CHANDIGARH EXTENSION DEVELOPERS PVT. LTD.