Citation Codes Equivalent Citations citation codes Case Number GCNo18282020 Acts CONSUMER PROTECTION ACT 1986 ARBITRATION AND CONCILIATION ACT 1996 section 2(r) of the Consumer Protection Act, 1986 Section 31 of the Real Estate (Regulation and Development) Act 2016, (hereinafter called as the Act), read with Rule 36 of the Punjab State Real Estate (Regulation and Development) Rules 2017, (hereinafter called as the Rules). Section 4(2)(1)(C} See more information ... Smart Summary Please sign up to generate summary. JUDGMENT KANISHK KAPOOR v. ATS ESTATES PVT LTD