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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

allowed

Acts
  • Rule 36 of the Punjab State Real Estate (Regulation and Development) Rules 2017, (hereinafter
  • Code-140507 Respondent Complaint"fun'der Section 31 of the Real Estate ' (Regulation and Deve'lopment) Act 2016. Present:
  • Section 31 of the Real Estate (Regula"ti.on,and Development) Act 2016,
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

allowed

Acts
  • Rule 36 of the Punjab State Real Estate (Regulation and Development) Rules 2017, (hereinafter
  • Code-140507 Respondent Complaint"fun'der Section 31 of the Real Estate ' (Regulation and Deve'lopment) Act 2016. Present:
  • Section 31 of the Real Estate (Regula"ti.on,and Development) Act 2016,
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Smart Summary

    BALJEET KAUR v. ATS ESTATES PVT LTD

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    Comments

    BALJEET KAUR v. ATS ESTATES PVT LTD
    (Oct 13, 2021)