Citation Codes Equivalent Citations citation codes Case Number GCNo04192021UR Disposition dismissed Acts SECTION 31 REAL ESTATE REGULATION AND DEVELOPMENT ACT 2016 Development) Act, 12 2016 See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Dr. Anjali Sharma v. Gupta Builders And Promoters Private Limited through its MD Sh. Satish Gupta