Citation Codes Equivalent Citations citation codes Case Number GCNo03142021 Disposition allowed Acts REAL ESTATE REGULATION AND DEVELOPMENT ACT 2016 Rule 16 of the Punjab State Real Estate (Regulation and Development) Rules, 2017, Rules). Complaints U/s. 31, read with Rule 36, provisions of Section 40, read with Rule 25, Act, read with Rules 36(1) of the Punjab State Real Estate (Regulation and Development) Rules, 2017 Pg.20of 8 Section 34 (f) Section 34(g), provisions of this Act or Rules or Regulations Rule 25 of the Rules, See more information ... Smart Summary Please sign up to generate summary. JUDGMENT AMANDEEP KAUR v. ATS INFRABUILD PRIVATE LIMITED