Citation Codes Equivalent Citations citation codes Case Number GCNo00672022 Disposition allowed Acts SECTION 31 REAL ESTATE REGULATION AND DEVELOPMENT ACT 2016 Section 31 of the Real Estate (Regulation and Development) Act 2016, (hereinafter called as the Act), read with Rule 36 of the Punjab State @Real Estate (Regulation and Development) Rules 2017, See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Pushpa Pal v. Mona Townships Private Limited