Citation Codes Equivalent Citations citation codes Case Number 237/2021 to 246/2021 Acts Rule 18 of the TNRERA Rules, Traffic 31.07.2013 Police Ex.B9(Series) | 25.04.2014 Consent Order from TNPCB Ex.B10(Series) | 22.05.2014 Partial Completion Certificate Ex.B11 25.03.2019 Board Resolution Extract Ex.B12 section 31 read with 71 of the Real Estate (Regulation and Development) Act 2016, (hereinafter referred to as RERA Act). See more information ... Smart Summary Please sign up to generate summary. JUDGMENT R. Prem Kumar and P. Rajiv Venktesh (CCP No.237/2021), Dr. S.S.Ravisankar (CCP No.238/2021), Arun Kumar Ghosh and Rina Ghosh (CCP No.239/2021), Tina Susan Paul (CCP No.240/2021), G. Sujatha (CCP No.241/2021), A. Aruna and Minor Anand Ramnath (CCP No.242/2021), M. Raghuraman (CCP No.243/2021), K. Manickavasakam (CCP No.244/2021), Balaji Ramachandran and Narmadha Sukumaran (CCP No.245/2021) and S. Sankara Raj (CCP No.246/2021) v. Ozone Projects Pvt. Ltd.,