Citation Codes Equivalent Citations citation codes Case Number CCP No.375/2021 Acts SECTION 56 CONTRACT ACT SECTION 31 REAL ESTATE REGULATION AND DEVELOPMENT ACT 2016 PREVENTION OF MONEY LAUNDERING ACT See more information ... Smart Summary Please sign up to generate summary. JUDGMENT V. Sadasivam v. VGN Projects Estates Pvt. Ltd., (Previously called as VGN Property Developers Pvt. Ltd., and also as VGN Developers Pvt. Ltd.,)