Citation Codes Equivalent Citations citation codes Case Number CCP No.124/2021, 125/2021 and 126/2021 Acts SECTION 31 REAL ESTATE REGULATION AND DEVELOPMENT ACT 2016 Section 56 and 57 of the Town and Country Planning Act 1971 Rule 18 of TNRERA Rules, See more information ... Smart Summary Please sign up to generate summary. JUDGMENT S. Harish Kumar (CCP No.124/2021), Kalidasa Shankaran (CCP No.125/2021), V.B. Tharani (CCP No.126/2021) v. Marg Properties Ltd.,