Citation Codes Equivalent Citations citation codes Case Number CCP No.89/2021 and 120/2021 Acts SECTION 31 REAL ESTATE REGULATION AND DEVELOPMENT ACT 2016 Rule 18 of the TNRERA Rules, provisions of Section 3 of the RERA Act. TRUE COPY 5:/\,\\0' See more information ... Smart Summary Please sign up to generate summary. JUDGMENT 1) Zaheeruddin Fazal Mohammed (CCP No.89/2021) and 2) Salahuddin Afsar Mohammed Azimuddin & Harija (CCP No.120/2021) v. Metroline Promoters Pvt. Ltd.,