Court No. - 3
Case :- WRIT - C No. - 29427 of 2013
Petitioner :- Sarvesh Kumar Pandey
Respondent :- Union Of India Thru Secy. And 2 Others
Counsel for Petitioner :- Shailesh K. Pandey,Rajesh Tripathi
Counsel for Respondent :- A.S.G.I.,Komal Mehrotra,S.C.,Vikas
Budhwar
Hon'ble Siddhartha Varma,J.
Hon'ble Arun Kumar Singh Deshwal,J.
List has been revised. No one has appeared for the petitioners
even though Sri Komal Mehrotra, learned counsel for
respondent nos.2 and 3 is present.
The writ petition is, accordingly, dismissed for want of
prosecution. Interim order, if any, stands vacated.
Order Date :- 4.7.2023
GS
(Arun Kumar Singh Deshwal, J.) (Siddhartha Varma, J.)