Citation Codes Equivalent Citations citation codes Case Number A/47/2020 Disposition dismissed Attorney(S) Mr.P.Chitti Babu Acts SECTION 15 CONSUMER PROTECTION ACT 1986 Section 2{1}(g) of the Consumer Protection Act. See more information ... Smart Summary Please sign up to generate summary. JUDGMENT The Branch Manager, Union Bank of India(erstwhile Corporation Bank) v. Smt. K. Rathnamma