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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

dismissed

Acts
  • BANKING REGULATION ACT 1949
  • COMPANIES ACT 1956
  • sub section 1 of section 19
  • Section 19(22) ofRecovery of Debts and Bankruptcy Act 1993 Parties
  • 5 ., 6 DRT,PATNAOA101of2020IJI.,. that Act, 1891
  • Sections 25 to 28 of the Recovery of Debts Due to Banks and Financial Institutions Act, 1993
  • Section ... 19(22) of Recovery of Debts and Bankruptcy Act 1993.
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

dismissed

Acts
  • BANKING REGULATION ACT 1949
  • COMPANIES ACT 1956
  • sub section 1 of section 19
  • Section 19(22) ofRecovery of Debts and Bankruptcy Act 1993 Parties
  • 5 ., 6 DRT,PATNAOA101of2020IJI.,. that Act, 1891
  • Sections 25 to 28 of the Recovery of Debts Due to Banks and Financial Institutions Act, 1993
  • Section ... 19(22) of Recovery of Debts and Bankruptcy Act 1993.
See more information ...
Smart Summary

    HDFC BANK v. M/S SAI RAM TRADERS AND OTHERS

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    Comments

    HDFC BANK v. M/S SAI RAM TRADERS AND OTHERS
    (Jun 30, 2023)