Citation Codes Equivalent Citations citation codes Case Number OA/126/2022 Disposition allowed Judges KRISHNA GOPAL DWIVEDI Acts SECTION 19 A RECOVERY OF DEBTS DUE TO BANKS AND FINANCIAL INSTITUTIONS ACT 1993 section 4 of the Bankers Book Evidence Act See more information ... Smart Summary Please sign up to generate summary. JUDGMENT UNION BANK OF INDIA v. M/S SWASTIK ENTERPRISES.