Citation Codes Equivalent Citations citation codes Case Number C.P. (IB) - 113/2021 Disposition allowed Acts SECTION 60 INSOLVENCY AND BANKRUPTCY CODE 2016 SECTION 7 INSOLVENCY AND BANKRUPTCY CODE 2016 COMPANIES ACT 1956 Section 7 of the Insolvency & Bankruptcy Code 2016 (in short, 80 20167) r/w Rule 4 of the Insolvency & Bankruptcy (Application to Adjudicating Authority) Rules, 2016 See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Sanket Kumar Agarwal v. APG Logistics Private Limited