Citation Codes Equivalent Citations citation codes Case Number Mat.Appeal 69/2023 Attorney(S) Judges JUSTICE SOPHY THOMAS JUSTICE A. MUHAMED MUSTAQUE Acts SECTION 89 OF THE CODE OF CIVIL PROCEDURE READ WITH RULES 24 & 25 OF THE CIVIL PROCEDURE (ALTERNATIVE DISPUTE RESOLUTION), RULES, 2008: See more information ... Smart Summary Please sign up to generate summary. JUDGMENT BIJO JACOB TITUS v. MERIN ANN KOSHY