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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Mohit Singh
  • G.A.
Judges
  • Hon’ble Mr. Justice Manoj Misra
Acts
  • section 164 Cr.P.C.
  • Section 323, 504, 506, 354, 452, 376D, 109 IPC,
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Mohit Singh
  • G.A.
Judges
  • Hon’ble Mr. Justice Manoj Misra
Acts
  • section 164 Cr.P.C.
  • Section 323, 504, 506, 354, 452, 376D, 109 IPC,
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Vinod Chaudhari And Another v. State Of U.P. And 2 Others
(Jan 3, 2020)