CHANNAIAH v. THE SECRETARY

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WP No. 4804 of 2022

IN THE HIGH COURT OF KARNATAKA AT BENGALURU

DATED THIS THE 2^ND DAY OF JUNE, 2023

BEFORE

THE HON'BLE MR JUSTICE SACHIN SHANKAR MAGADUM WRIT PETITION NO. 4804 OF 2022 (SC/ST)

BETWEEN:

CHANNAIAH,

S/O. LATE CHALUVAIAH,

AGED ABOUT 60 YEARS,

R/O. KUDARAGUNDI COLONY,

GEJJALAGERE POST,

KASABA HOBLI,

MADDUR TALUK,

MANDYA DISTRICT - 571 428. …PETITIONER

(BY SRI. PRAMOD R., ADVOCATE)

AND:

1. THE SECRETARY,

GOVERNMENT OF KARNATAKA,

REVENUE DEPARTMENT,

AMBEDKAR VEEDHI,

VIDHANA SOUDHA,

BANGALORE - 560 001.

2. THE DEPTY COMMISSIONER,

MANDYA DISTRICT,

MANDYA - 571 436.

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3. THE ASSISTANT COMMISSIONER,

MANDYA SUB DIVISION,

MANDYA - 571 436.

4. PUTTALINGAMMA,

W/O. LATE CHANNAIAH,

MAJOR,

R/O GORAVANAHALLI VILLAGE,

KASABA HOBLI,

MADDUR TALUK,

MANDYA DISTRICT - 571 428.

5. J.C. KUMARA,

S/O. LATE CHANNAIAH,

MAJOR,

R/O. GORAVANAHALLI VILLAGE,

KASABA HOBLI,

MADDUR TALUK,

MANDYA DISTRICT - 571 428.

6. J.C. CHANDRSHEKAR,

S/O. LATE CHANNAIAH,

MAJOR,

R/O GORAVANAHALLI VILLAGE,

KASABA HOBLI,

MADDUR TALUK,

MANDYA DISTRICT - 571 428.

7. J.C. SUCHITRA,

S/O. LATE CHANNAIAH,

MAJOR,

R/O. GORAVANAHALLI VILLAGE,

KASABA HOBLI,

MADDUR TALUK,

MANDYA DISTRICT - 571 428.

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8. J.C. GURUPRASAD,

S/O. LATE CHANNIAH,

MRJOR,

R/O GORAVANAHALLI VILLAGE,

KASABA HOBLI,

MADDUR TALUK,

MANDYA DISTRICT - 571 428.

9. K. SHANKAR,

S/O. KENCHAIAH,

MAJOR,

R/O. 8TH CROSS,

VISHWESHWARA LAYOUT,

MADDUR TALUK,

MANDYA DISTRICT - 571 428.

10. S. BACCHAN SINGH,

S/O. LATE UJJAGERE SINGH,

MAJOR,

R/O. P.O.LAZAR (P.O. LOHAR),

TEHSIL NIHAR SINGH,

WALA DISTRICT, MOGA,

PUNJAB - 142 055.

11. RAGHAVENDRA N.M.,

S/O. LATE MHADEVA,

MAJOR,

C/O. SHASHI EXPORT,

P.B. NO.3349,

BALLANDUR GATE,

SARJAPURA ROAD,

BANGALORE - 560 009.

12. J.C. DHANANJAYA,

S/O. LATE CHANNAIAH,

MAJOR,