Citation Codes Neutral Citations 2023 AHC 114436 Equivalent Citations citation codes Case Number CRIMINAL MISC. BAIL APPLICATION No. - 17395 of 2023 Disposition NA Attorney(S) Chandra Prakash Pandey and Mohd. Azam G.A. Judges Hon’ble Mr. Justice Saurabh Shyam Shamshery Acts Section 439 Cr.P.C. Section 82 Cr.P.C., Sections 363, 366 and 376 I.P.C. and Section 3/4 of POCSO Act, Police Station- section 174-A I.P.C. (iv) See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account