Citation Codes Equivalent Citations citation codes Case Number Crl.A. No.-001399-001399 / 2023 Attorney(S) KUNAL CHEEMA Acts ITEM NO.1502 COURT NO.15 SECTION II-A S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Criminal Appeal No(s). 1399/2023 CAPTAIN MANJIT SINGH VIRDI (RETD.) Appellant(s) VERSUS HUSSAIN MOHAMMED SHATTAF See more information ... Smart Summary Please sign up to generate summary. CAPTAIN MANJIT SINGH VIRDI (RETD.) v. HUSSAIN MOHAMMED SHATTAF