HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Criminal Misc(Pet.) No. 5424/2021 Ritesh Patel S/o Shri Ramesh Parkash, Aged About 29 Years, R/o Sarswati Sadan, Barna Road, Bilara, Jodhpur. ----Petitioner
Versus
1. State Of Rajasthan, Through Pp
2. Aruna Rathore W/o Vinod, Aged About 22 Years, R/o Bera Samanda, Bilara, District Jodhpur.
----Respondents
For Petitioner(s) : None Present
For Respondent(s) : Mr. Mukesh Trivedi, PP Mr. S.K. Dadhich and Mr. Nayab Khan
for complainant
Mr. Bhoma Ram, Additional S.P.
P.S. Sojat City, District Pali
HON'BLE MR. JUSTICE MANOJ KUMAR GARG Order
12/04/2023
The instant misc. petition has been filed by the petitioner for quashing of FIR No.286/2021, Police Station Sojat City, District Pali for offences under Sections 467, 468, 471, 500, 228-A of IPC and Section 67(A) of IT Act.
Learned Public Prosecutor has submitted a report dated 11.04.2023 received from the SHO, Police Station Sojat City, District Pali wherein it has been mentioned that offences under Sections 419, 465, 469, 471 & 228A of IPC and Sections 66, 66C & 66D of the IT Act have been proved against the present petitioners. The said report is hereby taken on record.
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(2 of 2)
[CRLMP-5424/2021] In view of the aforesaid facts and circumstances, the present misc. petition has become infructuous and dismissed accordingly. Stay application also decided.
(MANOJ KUMAR GARG),J
1-Rashi/-
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