Citation Codes Equivalent Citations citation codes Case Number OA/1030/2022 Disposition dismissed Acts BANKING COMPANIES ACQUISITION AND TRANSFER OF UNDERTAKINGS ACT Section 4 of the Bankers Books Evidence Act, 1891 u/s 19 of the Recovery of Debts Due to Banks and Financial Institutions Act, 1993, now Recovery of Debts and Bankruptcy Act, 1993 (here-in-after referred to as Act) See more information ... Smart Summary Please sign up to generate summary. JUDGMENT PUNJAB NATIONAL BANK (UNITED BANK OF INDIA) v. M/S LAXMI TRADERS,