Citation Codes Equivalent Citations citation codes Case Number CRLAS/88/2023 Disposition allowed Attorney(S) Judges Kuldeep Mathur, J. Acts Sections 161 and 164 Cr.P.C., Sections 366, 376(2) (n) of IPC and Sections 3(1)(w)(ii) and 3(2)(va) of SC/ST (PA) Act, See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account