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    Sub Maj Uttam Kumar Singh (through His Wife Smt. Shail Singh) Applicant v. Union Of India And Others

    1. On the case being taken up for hearing Shri SN Gaherwar, Ld. Counsel for the applicant and Ms. Appoli Srivastava, Ld. Counsel for the respondents are present.

    2. As prayed by Ld. counsel for the applicant, this case is adjourned for the day.

    3. List on 09.05.2023.

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    Sub Maj Uttam Kumar ... v. Union Of India And O...
    (Mar 20, 2023)