1. Memo of appearance filed by Shri Amit Jaiswal, Advocate on behalf of the respondents is taken on record. His name shall be shown in the cause list when the case is listed next.
2. On the case being taken up for hearing Shri Sarvesh Kumar, Ld. Counsel for the applicant and Shri Amit Jaiswal, Ld. Counsel for the respondents are present.
3. Heard Ld. counsel for the parties and perused the records.
4. Matter needs adjudication.
5. Admit.
6. Ld. Counsel for the respondents seeks and is allowed four weeks time to file Counter Affidavit. Rejoinder Affidavit, if any, may be filed within two weeks thereafter.
7. List on 05.04.2023.