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    Ex Sep/mt Hemanth Kumar B. Applicant v. Union Of India And Others

    1. Memo of appearance filed by Sri. Arun Kumar Sahu, Advocate on behalf of the respondents is taken on record. His name shall be shown in the future cause list as counsel for the respondents.

    2. On the case being taken up for hearing Sri. Mahendra Kumar Singh, Advocate holding brief for Sri. Pankaj Kumar Shukla, ld. Counsel for the applicant and Shri Arun Kumar Sahu, Ld. Counsel for the respondents are present.

    3. M.A filed for the correction in the judgment dated 03.03.2023 is allowed.

    4. Necessary correction(s) has been carried out.

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    Ex Sep/mt Hemanth Kumar B. Applicant v. Union Of India And Others
    (Mar 28, 2023)