Citation Codes Equivalent Citations citation codes Case Number CRIMINAL APPEAL No. - 7640 of 2022 Disposition allowed Attorney(S) Sant Sharan Upadhyay Sadhna Upadhyaya and Samriddhi Upadhyaya G.A. Judges Hon’ble Mr. Justice Siddharth Acts ARTICLE 21 CONSTITUTION OF INDIA Section 161 Cr.P.C., Section 14-A(2) Scheduled Castes & Scheduled Tribes (Prevention of Atrocities) Act sections 376, 406 I.P.C. and section 3(2) (v) of SC/ST Act Section 313 of Cr.P.C. (iv) Sections 376, 406 IPC and Section 3(2) (v) SC/ST Act, Police Station Thana sections 366 ,376 I.P.C. and section3(2) (V) of SC/ST. Act. Sections 161 and 164 Cr.P.C., See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account