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Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

allowed

Acts
  • section 19 of the Recovery of Debts and Bankruptcy Act, 1993,
  • Recovery of Debts and Bankruptcy Act, 1993
  • Sub-Section 7 and 22 of Section-19 of The Recovery of Debts and Bankruptcy Act, 1993
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

allowed

Acts
  • section 19 of the Recovery of Debts and Bankruptcy Act, 1993,
  • Recovery of Debts and Bankruptcy Act, 1993
  • Sub-Section 7 and 22 of Section-19 of The Recovery of Debts and Bankruptcy Act, 1993
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Smart Summary

    BANK OF BARODA v. SRI SAMRAT CHATTERJEE AND ANOTHERSCHATTERJEE

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    Comments

    BANK OF BARODA v. SRI SAMRAT CHATTERJEE AND ANOTHERSCHATTERJEE
    (Jan 12, 2023)