Citation Codes Equivalent Citations citation codes Case Number OA/730/2022 Disposition allowed Acts Section 4 of the Bankers Books Evidence Act, 1891 Banking Companies (Acquisition and Transfer of Undertaking) Act, 1970, u/s 19 of the Recovery of Debts Due to Banks and Financial Institutions Act, 1993, now Recovery of Debts and Bankruptcy Act, 1993 (here-in-after referred to as Act) See more information ... Smart Summary Please sign up to generate summary. JUDGMENT CANARA BANK v. M/S MAA VAISHNOU CONSTRUCTION AND COMPANY