Citation Codes Equivalent Citations citation codes Case Number Writ Petition (Civil) No. 1109/2022 and IA No. 194884/2022 Judges Justice Pamidighantam Sri Narasimha Justice J.B. Pardiwala Dr Justice D Y Chandrachud See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Arnab Roy Petitioner(s) v. Consortium Of National Law Universities And Another (s). 1. List the Petition on 17 March 2023 along with Civil Appeal No 273 of 2021 [Vikash Kumar v. Union Public Service Commission].