Citation Codes Equivalent Citations citation codes Case Number SA/906/2022 Disposition allowed Judges A H KHAN Acts SECTION 21 COMPANIES ACT 2013 SECTION 21 COMPANIES ACT section 13 (4) of the SARFAESI Act, 2002 8(6) of the S.I. Rules, 2002. section 195(i)(b)(i) and 34 of the CPC read with section 199 of the IPC See more information ... Smart Summary Please sign up to generate summary. JUDGMENT SHIPRA HOTELS LIMITED v. INDIA BULLS HOUSING FINANCE LTD