CENTRAL INFORMATION COMMISSION
Club Building (Near Post Office) Old JNU Campus,New Delhi-110067 Tel: +91-11-26106140/26179548 Email - raghu.s@nic.in File No. CIC/CC/A/2015/000312/SD Date of Decision:14/09/2016 Relevant facts emerging from the Appeal:
| Appellant |
: |
Dhanpat Singh Vill & PO – sankror Teh – Charkhi Dadri Distt – Bhiwani Haryana |
| Respondent |
: |
Lt. Col & CPIO Army Medical Corps Record Office PIN – 900450 C/o 56 APO |
| RTI application filed on |
: |
29/03/2014 |
| PIO replied on |
: |
20/05/2014 |
| First appeal filed on |
: |
Nil |
| First Appellate Authority order |
: |
No order |
| Second Appeal dated |
: |
26/12/2014 |
INFORMATION COMMISSIONER : SHRI DIVYA PRAKASH SINHA
Information sought:
The Appellant sought copies of the Medical Board held at the time of his invalidation from service on 22.03.1984.
Grounds for the Second Appeal:
The CPIO has not provided the desired information.
Relevant Facts emerging during Hearing:
The following were present:-
Appellant: Present in person.
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Respondent: Lt Col Jasvinder Singh, Officer-in-Charge (Pen) & CPIO, Army Medical Corps Record Office, C/o 56 APO present in person. Appellant stated that he has not received any further information after he was informed that record is being traced out.
CPIO submitted that documents sought in the RTI Application have been sent to the Appellant on 27.7.2015. He gave a copy of the same to the Appellant during hearing before the Commission.
Decision
Commission closes the case. No further action lies.
The appeal is disposed of accordingly. (Divya Prakash Sinha)
Information Commissioner
Authenticated true copy
(Raghubir Singh)
Dy. Registrar/Designated Officer
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