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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
Judges
  • Hon'ble Mrs. Justice Amarjot Bhatti
Acts
  • Section 438(2) Cr.p.C.
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
Judges
  • Hon'ble Mrs. Justice Amarjot Bhatti
Acts
  • Section 438(2) Cr.p.C.
See more information ...
Smart Summary

    INDERSAIN v. STATE OF PUNJAB

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    Comments

    INDERSAIN v. STATE OF PUNJAB
    (Dec 8, 2022)