Citation Codes Equivalent Citations citation codes Case Number CRMMO/932/2022 Disposition dismissed Attorney(S) Pawan Gautam Pawan Gautam AG Sanjeev Mankotia Judges Justice Vivek Singh Thakur Acts Section 482 of the Code of Criminal Procedure Sections 498-A, 323 and 506 of Indian Penal Code (hereinafter provisions of Section 320 Cr.P.C. 11 Section 482 Cr.P.C. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account