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Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

allowed

Attorney(S)
  • petitionerAdvocate : Baljeet Singh & Ms. Deepika Sheoran
  • respondentAdvocate : Satya Ranjan Swain
Acts
  • [Rule 14(c)]. (vy)
  • Rule 153 of Pension Regulations
  • Government of India, Ministry of Defence Letter No.1(1)/81/D(Pen-C) dated 20.06.1996 with Rules 14(a), 16(c)
  • [Rule 5 r/w Rule 14(b)]. (iii) Onus
  • 28 Rule 423
  • (Rule 9). (iv)
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

allowed

Attorney(S)
  • petitionerAdvocate : Baljeet Singh & Ms. Deepika Sheoran
  • respondentAdvocate : Satya Ranjan Swain
Acts
  • [Rule 14(c)]. (vy)
  • Rule 153 of Pension Regulations
  • Government of India, Ministry of Defence Letter No.1(1)/81/D(Pen-C) dated 20.06.1996 with Rules 14(a), 16(c)
  • [Rule 5 r/w Rule 14(b)]. (iii) Onus
  • 28 Rule 423
  • (Rule 9). (iv)
See more information ...
Smart Summary

    Ex Sgt Raj Kishore (739286) v. UOI,CAS,Air Cmde AV, DAV,Jt.CDA

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    Comments

    Ex Sgt Raj Kishore (739286) v. UOI,CAS,Air Cmde AV, DAV,Jt.CDA
    (Feb 23, 2023)