के ीय सूचना आयोग Central Information Commission बाबा गगं नाथ माग, मिु नरका Baba Gangnath Marg, Munirka नई द ली, New Delhi - 110067 File No. : CIC/IARMY/A/2017/163812/SD V P Mishra ….अपीलकता/ Appellant
VERSUS
बनाम
CPIO,
Army Medical Corps Record Office, Lucknow - 226002 … ितवादीगण /Respondents
| RTI application filed on |
: |
25/03/2017 |
| CPIO replied on |
: |
04/05/2017 |
| First appeal filed on |
: |
08/06/2017 |
| First Appellate Authority order |
: |
No order |
| Second Appeal dated |
: |
05/09/2017 |
| Date of Hearing |
: |
06/09/2018 |
| Date of Decision |
: |
06/09/2018 |
Information sought:
The Appellant sought information pertaining to procedure of posting JCOs in
peace stations.
Grounds for the Second Appeal:
The CPIO has not provided the desired information.
Relevant Facts emerging during Hearing:
The following were present:-
Appellant: Not present.
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Respondent: Lt Col. Jaswinder Singh, SRO & CPIO, Army Medical Corps Record Office, Lucknow present through VC.
CPIO submitted that Appellant has filed 20 RTI Applications to settle his grievance of not getting the desired posting and that in response to the RTI Application under reference it has been informed on 04.05.2017 that clarifications etc. are outside the purview of the RTI Act. Decision
Commission observes upon perusal of facts on record that there lies no infirmity in the reply of the CPIO. No further action lies. The Appeal is dismissed.
Divya Prakash Sinha ( द काश िस हा )
Information Commissioner ( सचूना आयु )
Authenticated true copy
(अ भ मा णत स या पत त)
Haro Prasad Sen
Dy. Registrar
011-26106140 / haro.sen@nic.in
हरो साद सेन, उप-पंजीयक
दनाकं / Date
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