के ीय सूचना आयोग Central Information Commission बाबा गंगनाथ माग, मुिनरका Baba Gangnath Marg, Munirka नई द ली, New Delhi - 110067 File No. : CIC/IARMY/A/2017/154639/SD CIC/IARMY/A/2017/167897/SD Amar Singh …. िशकायतकता /Appellant
VERSUS
बनाम
CPIO,
Army Medical Corps Record Office, Lucknow - 226002. … ितवादीगण /Respondent
| RTI application filed on |
: |
21/04/2017 |
| CPIO replied on |
: |
04/05/2017 |
| First appeal filed on |
: |
21/05/2017 |
| First Appellate Authority order |
: |
No order |
| Second Appeal dated |
: |
04/08/2017 |
| Date of Hearing |
: |
08/10/2018 |
| Date of Decision |
: |
08/10/2018 |
Note: The above referred Appeals have been clubbed for decision as the same
matter has been erroneously registered twice by the Central Registry of CIC.
Information sought:
The Appellant sought to know action taken against IHQ of MoD letter dated
24.03.2017 pertaining to incorrect fixation of pay; number of cases received for
steeping up of basic pay against letter no 400028/ ER/Liaison/coord/DO dated
24.10.2016; outcome of his objections sent vide letter dated 13.12.2016 etc.
Grounds for the Second Appeal:
The CPIO has not provided the desired information.
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Relevant Facts emerging during Hearing:
The following were present:-
Appellant: Present on phone. Respondent: Lt Col. Jasvinder Singh, OIC (Pen) & PIO, Army Medical Corps Record Office, Lucknow present through VC.
PIO submitted that available information pertaining to the RTI Application was sent to the Appellant on 11.05.2017.
Appellant stated that he has not received the reply dated 11.05.2017 and he needs this information to pursue his case of revision of pension with appropriate authorities.
PIO interjected to state that the pension of the Appellant has been enhanced w.e.f. Sept . 2017 to which the Appellant argued that the pension has been fixed incorrectly.
Decision
In light of the averments of the Appellant, PIO is hereby directed to resend the reply dated 11.05.2017 to the Appellant through registered/speed post free of cost within 15 days of receipt of this order and a compliance report to this effect shall be sent to the Commission by the PIO.
The Appeal(s) are disposed of accordingly.
Divya Prakash Sinha ( द काश िस हा )
Information Commissioner ( सूचना आयु )
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File No. : CIC/IARMY/A/2017/154639/SD CIC/IARMY/A/2017/167897/SD Authenticated true copy (अ भ मा णत स या पत त) Haro Prasad Sen
Dy. Registrar
011-26106140 / haro.sen@nic.in हारो साद सने, उप-पंजीयक दनाकं / Date
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