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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

allowed

Judges
  • Justice Dinesh Kumar Sharma
Acts
  • u/s 498A/506/406/34 IPC
  • Section 13-8(2) HMA
  • Section 13-8(1) HMA
  • Section 482 Cr. P.C.
  • DV Act
  • Section 320 of the Code
  • Sections 498A/406/34 IPC
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

allowed

Judges
  • Justice Dinesh Kumar Sharma
Acts
  • u/s 498A/506/406/34 IPC
  • Section 13-8(2) HMA
  • Section 13-8(1) HMA
  • Section 482 Cr. P.C.
  • DV Act
  • Section 320 of the Code
  • Sections 498A/406/34 IPC
See more information ...
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Sachin Kumar And Others v. State (govt. Of Nct Of Delhi) And Another
(Jan 19, 2023)