Citation Codes Equivalent Citations citation codes Case Number OA/290/2022 Judges A H KHAN Acts BANKING REGULATION ACT 1949 Recovery Certificate U/s 19(22) of the Recovery of Debts and Bankruptcy Act, 1993, Section 19 of the Recovery of Debts & Bankruptcy Act, 1993, Certification U/s 2(A)(B) of Bankers Book Evidence Act, 1891 u/s 19(22) of the Recovery of Debts & Bankruptcy Act, 1993 provision of the S.A.R.F.A.E.S.I. Act 2002), See more information ... Smart Summary Please sign up to generate summary. JUDGMENT ICICI BANK LIMITED v. JYOTI MALIK