Citation Codes Equivalent Citations citation codes Case Number R/CR.MA/3996/2023 Disposition NA Attorney(S) MRS NASRIN N SHAIKH(2451) PUBLIC PROSECUTOR(2) Judges Hon'ble Mr. Justice Umesh Amritlal Trivedi Acts Sections 363, 366, 376(2)(n) of the Indian Penal Code (hereinafter referred Section 439 of the Code of Criminal Procedure, 1973, Sexual Offences Act, 2012. (hereinafter referred See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account