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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Acts
  • Rule 129 (1) of the CGST Rules, 2017
  • Rule 129 (6) of the CGST Rules, 2017
  • Rule 129 (6) of the Central Goods & Service Tax (CGST) Rules, 2017.
  • Rule 128 of the CGST Rules, 2017.
  • Rule 130 of the CGST Rules, 2017.
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Acts
  • Rule 129 (1) of the CGST Rules, 2017
  • Rule 129 (6) of the CGST Rules, 2017
  • Rule 129 (6) of the Central Goods & Service Tax (CGST) Rules, 2017.
  • Rule 128 of the CGST Rules, 2017.
  • Rule 130 of the CGST Rules, 2017.
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Smart Summary

    Prasanth Nandulamattam v. M/s Bhartiya City Developers Pvt. Ltd. (NH-II)

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    Comments

    Prasanth Nandulamattam v. M/s Bhartiya City Developers Pvt. Ltd. (NH-II)
    (Oct 14, 2019)