MISS PRIYANKA DUTTA v. THE STATE OF ASSAM AND ANR

WP(C) 1791/2016 BEFORE HON’BLE MR. JUSTICE UJJAL BHUYAN

Mr. A. Chetri, learned counsel appearing on behalf of Mr. U. K. Nair, le arned Standing Counsel, Gauhati High Court prays for and is granted 2 (two) week s’ further time to file the affidavit in terms of order dated 05.04.2016.

List on 06.06.2016.